Punjab-Haryana High Court
Rajinder Singh vs Uhbvn Ltd on 22 October, 2009
Author: Satish Kumar Mittal
Bench: Satish Kumar Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Civil Writ Petition No.20676 of 2008
Decided on : 22-10-2009
Rajinder Singh
.... Petitioner
VERSUS
UHBVN Ltd., Panchkula & others
.... Respondents
CORAM:- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL.
Present:- Mr. J.K. Goel, Advocate,
for the petitioner.
Mr. Narender Hooda, Advocate with
Mr. Parveen Gupta, Advocate,
for the respondents.
SATISH KUMAR MITTAL, J (Oral).
Learned counsel for the petitioner states that since the necessary relief has been granted to the petitioner during the pendency of this petition, therefore, this petition has become infructuous.
Dismissed as infructuous.
22nd October, 2009. (SATISH KUMAR MITTAL) Monika JUDGE