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Punjab-Haryana High Court

Rajinder Singh vs Uhbvn Ltd on 22 October, 2009

Author: Satish Kumar Mittal

Bench: Satish Kumar Mittal

     IN THE HIGH COURT OF PUNJAB AND HARYANA
                   AT CHANDIGARH

                                Civil Writ Petition No.20676 of 2008
                                Decided on : 22-10-2009


Rajinder Singh
                                                    .... Petitioner

                          VERSUS


UHBVN Ltd., Panchkula & others

                                                    .... Respondents


CORAM:- HON'BLE MR. JUSTICE SATISH KUMAR MITTAL.

Present:-      Mr. J.K. Goel, Advocate,
               for the petitioner.

               Mr. Narender Hooda, Advocate with
               Mr. Parveen Gupta, Advocate,
               for the respondents.


SATISH KUMAR MITTAL, J (Oral).

Learned counsel for the petitioner states that since the necessary relief has been granted to the petitioner during the pendency of this petition, therefore, this petition has become infructuous.

Dismissed as infructuous.

22nd October, 2009. (SATISH KUMAR MITTAL) Monika JUDGE