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State of Odisha - Section

Section 55 in The Orissa Hindu Religious Endowments Rules, 1959

55.

Urgent applications for copies shall be put up for orders the same day and the same must be got ready within 48 hours of the filing of necessary charges. Ordinary applications shall be put up as early as possible, but not later than three days. The register for copies in Form 'FT shall be put up for inspection by the officer in charge every week.Rules under Section 76 (h)