Rajasthan High Court - Jaipur
Ashwini Sharma vs State Of Raj & Ors on 4 April, 2011
Author: Ajay Rastogi
Bench: Ajay Rastogi
In The High Court of Judicature for Rajasthan Jaipur Bench, Jaipur O R D E R S.B. Civil Writ Petition No.4351/2011 Ashwini Sharma Vs. State of Raj. & Ors. Date Of Order :: 04/04/2011 Hon'ble Mr. Justice Ajay Rastogi Mr. Sanjeev Prakash Sharma, Sr. Adv. with Mr. Gaurav Sharma, for petitioner.
Counsel wants time. List after one week, as prayed, along with CWP-4352/2011, 4353/2011, 4354/2011, 4355/2011, 4356/2011, 4357/2011, 4358/2011, 4359/2011, 4360/2011, 4361/2011, 4362/2011, 4363/2011, 4364/2011, 4365/2011, 4366/2011, 4367/2011 & 4368/2011.
(Ajay Rastogi),J.
VS Shekhawat/-
4351cw11Apr04misc.doc