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Rajasthan High Court - Jaipur

Ashwini Sharma vs State Of Raj & Ors on 4 April, 2011

Author: Ajay Rastogi

Bench: Ajay Rastogi

    

 
 
 

 In The High Court of Judicature for Rajasthan
Jaipur Bench, Jaipur
O R D E R
S.B. Civil Writ Petition No.4351/2011
Ashwini Sharma Vs. State of Raj. & Ors.

Date Of Order :: 04/04/2011

Hon'ble Mr. Justice Ajay Rastogi

Mr. Sanjeev Prakash Sharma, Sr. Adv. with 
Mr. Gaurav Sharma, for petitioner.

Counsel wants time. List after one week, as prayed, along with CWP-4352/2011, 4353/2011, 4354/2011, 4355/2011, 4356/2011, 4357/2011, 4358/2011, 4359/2011, 4360/2011, 4361/2011, 4362/2011, 4363/2011, 4364/2011, 4365/2011, 4366/2011, 4367/2011 & 4368/2011.

(Ajay Rastogi),J.

VS Shekhawat/-

4351cw11Apr04misc.doc