Section 13(2)(b) in The Police Enhanced Penalties Ordinance, 2005

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

(b)turnover of sales of goods which are shown to the satisfaction of the Assessing Authority to have taken place -

(i)in the course of inter-State, trade or commerce;

(ii)outside the State of Jammu and Kashmir; or

(iii)in the course of the import of the goods into, or export of the goods out of, the territory of India.

Legal Document View