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[Cites 0, Cited by 0] [Section 139] [Entire Act]

State of Uttar Pradesh - Subsection

Section 139(d) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(d)the materials or articles are not stacked to such a height and in such a manner as would render the pile of such stack unstable and cause hazards to the building workers or the public in general;