Kerala High Court
C.L.Poulose vs Thomas Mathai on 23 July, 2012
Author: V.Chitambaresh
Bench: V.Chitambaresh
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE V.CHITAMBARESH
MONDAY, THE 23RD DAY OF JULY 2012/1ST SRAVANA 1934
CRP.No. 71 of 2012 ()
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IN OS.383/2010 of PRINCIPAL SUBORDINATE JUDGEES COURT,ERNAKULAM
REVISION PETITIONERS/PLAINTIFFS:
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1. C.L.POULOSE,
AGED ABOUT 55 YEARS,
S/O. C.O.LONAPPAN, CHUNGANVEETTIL,
MELOOR P.O., MELOOR VILLAGE,
MUKUNDAPURAM TALUK, PIN - 680 311.
2. KOCHURANI SEBASTIAN,
AGED 49 YEARS, W/O. C.L.POULOSE, CHUNGANVEETTIL,
MELOOR VILLAGE, MUKUNDAPURAM TALUK, PIN - 680 311.
BY ADVS.SRI.GEORGE THOMAS (MEVADA)(SR.)
SRI.RAYNOLD FERNANDEZ
SRI.MANU GEORGE KURUVILLA
SMT.RINU JOSE
SRI.AMAL GEORGE
RESPONDENTS/DEFENDANTS:
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1. THOMAS MATHAI,
S/O.K.T.MATHAI, AGED ABOUT 69 YEARS, KARINGADA HOUSE,
COCHIN UNIVERSITY P.O., THRIKKAKARA VILLAGE,
KANAYANNUR TALUK, PIN - 682 022.
2. LEELAMMA KURIAN,
AGED ABOUT 61 YEARS, W/O. KURIAN,
KUTTISRAKKUDIYIL HOUSE, POTHANIKKAD KARA,
POTHANIKKAD VILLAGE, POTHANIKKAD P.O.
KOTHAMANGALAM TALUK, ERNAKULAM DISTRICT
PIN - 686 671.
3. SELINE THOMAS,
W/O. THOMAS MATHAI, AGE NOT KNOWN,
KARINGADA HOUSE,
COCHIN UNIVERSITY P.O., THRIKKAKARA VILLAGE,
KANAYANNUR TALUK, PIN - 682 022.
BY ADV. SRI.K.C.CHARLES
BY ADV. SRI.M.POLY MATHAI
BY ADV. SRI.P.CHELLAPPAN
BY ADV. SRI.E.N.HARI
BY ADV. SRI.VIMAL K.CHARLES
BY ADV. SMT.A.T.RENJU
BY ADV. SRI.JOBY JACOB PULICKEKUDY
THIS CIVIL REVISION PETITION HAVING BEEN FINALLY HEARD ON
23-07-2012, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
DG
V.CHITAMBARESH, J.
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C.R.P.No.71 Of 2012
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Dated this the 23rd day of July , 2012.
J U D G M E N T
Petitioner seeks permission to withdraw the Civil Revision Petition in view of the settlement arrived at before the Lok Adalath. Permission Granted and the Civil Revision Petition is hence dismissed as withdrawn.
Sd/-
V.CHITAMBARESH, JUDGE //True copy// P.A TO JUDGE DG W.P.(C) No. 2