Section 132(2)(iv) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

[Cites 0, Cited by 0] [Section 132(2)] [Section 132] [Entire Act]

State of Uttar Pradesh - Subsection

Section 132(2)(iv) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(iv)that suitable measures shall be taken to prevent the chair, cage, skip or other receptacle from spinning or tipping in a manner dangerous to any occupant therein.

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State of Uttar Pradesh - Subsection

Section 132(2)(iv) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009