Gujarat High Court
Thakor vs Ipcl on 26 December, 2008
Author: S.R.Brahmbhatt
Bench: S.R.Brahmbhatt
SCA/7102/2008 1/ 1 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD SPECIAL CIVIL APPLICATION No. 7102 of 2008 ================================================= THAKOR NAGJIBHAI BHAILAL -6560 & 463 - Petitioners Versus IPCL NOW AMALGAMATED WITH RELIEANCE IND.LTD AND NOW & 2 - Respondents ================================================= Appearance : MR PR THAKKAR for Petitioners : 1 - 464. NANAVATI ASSOCIATES for Respondent : 1, GOVERNMENT PLEADER for Respondents : 2 - 3. ================================================= CORAM : HONOURABLE MR.JUSTICE S.R.BRAHMBHATT Date : 26/12/2008 ORAL ORDER
Counsels have filed written submissions. Court adjourn its verdict.
[ S.R. BRAHMBHATT, J ] /vgn