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Gujarat High Court

Thakor vs Ipcl on 26 December, 2008

Author: S.R.Brahmbhatt

Bench: S.R.Brahmbhatt

  
	 
	 
	 
	 
	 
	 
	 
	

 
 


	 

SCA/7102/2008	 1/ 1	ORDER 
 
 

	

 

IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
 

 


 

SPECIAL
CIVIL APPLICATION No. 7102 of 2008
 

 
 
=================================================


 

THAKOR
NAGJIBHAI BHAILAL -6560 & 463 - Petitioners
 

Versus
 

IPCL
NOW AMALGAMATED WITH RELIEANCE IND.LTD AND NOW & 2 - Respondents
 

=================================================
 
Appearance : 
MR
PR THAKKAR for Petitioners : 1 - 464. 
NANAVATI ASSOCIATES for
Respondent : 1, 
GOVERNMENT PLEADER for Respondents : 2 -
3. 
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CORAM
			: 
			
		
		 
			 

HONOURABLE
			MR.JUSTICE S.R.BRAHMBHATT
		
	

 

 
 


 

Date
: 26/12/2008 

 

 
 
ORAL
ORDER 

Counsels have filed written submissions. Court adjourn its verdict.

[ S.R. BRAHMBHATT, J ] /vgn