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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Madhya Pradesh - Subsection

Section 45(2)(c) in The M.P. Madhyastham Adhikaran Regulations, 1985

(c)The Registrar may inspect the work of any employee of the Bench or any section of the Tribunal at any time and shall place his inspection note before the Chairperson for necessary action.