Gujarat High Court
State Of Gujarat vs Maman Yunus Mahmad on 13 November, 1997
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL APPEAL No 507 of 1997
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STATE OF GUJARAT
Versus
MAMAN YUNUS MAHMAD
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Appearance:
PUBLIC PROSECUTOR for Petitioner
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CORAM : MR.JUSTICE R.K.ABICHANDANI and
MR.JUSTICE K.R.VYAS
Date of Order: 13/11/97
ORAL ORDER
Leave granted. Appeal admitted. Bailable warrant in the sum of Rs. 2,000/- to issue against each of the accused persons.
(R.K.Abichandani,J.)(K.R. Vyas,J.) */Mohandas