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Gujarat High Court

State Of Gujarat vs Maman Yunus Mahmad on 13 November, 1997

     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD



     CRIMINAL APPEAL No 507 of 1997




     --------------------------------------------------------------
     STATE OF GUJARAT
Versus
     MAMAN YUNUS MAHMAD
     --------------------------------------------------------------
     Appearance:
          PUBLIC PROSECUTOR for Petitioner


     --------------------------------------------------------------


CORAM : MR.JUSTICE R.K.ABICHANDANI and
        MR.JUSTICE K.R.VYAS
     Date of Order: 13/11/97


ORAL ORDER

Leave granted. Appeal admitted. Bailable warrant in the sum of Rs. 2,000/- to issue against each of the accused persons.

(R.K.Abichandani,J.)(K.R. Vyas,J.) */Mohandas