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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(2) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(2)Under circumstances where two or more candidates are having similar qualification and experience, preference shall be given to members belonging to SC/ST communities.Provided that, in case where eligibility of SC/ST members is the same the decision of State Level Selection Committee shall be final.