Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11C] [Entire Act] State of West Bengal - Subsection Section 11C(3) in The Bengal Medical Act, 1914 (3)The President and the Vice-President of the Council shall be the President and the Vice-President, respectively, of the Executive Committee.
