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State of Odisha - Section

Section 5 in The Orissa Vigilance Group 'A' and Group 'B' Services (Method of Selection and Conditions of Deputation) Orders, 2004

5. Filling up vacancies.

- The Department will determine the number of vacancies in the post of Inspector of Police, Vigilance to be filled up by deputation. The Director of Vigilance shall request D.-G. & I.-G. of Police for deputation of required staff as and when felt necessary.