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State of Punjab - Section

Section 12 in The Punjab Privately-Managed Recognised Schools Employees (Security of Service) Rules, 1981

12. Pay fixation.

- [Sections 3 and 15]. - On the revision of pay scales of the employees or on their appointment to any higher aided post in a school under the same managing committee, their pay shall be fixed in accordance with the rules applicable to the employees of the State Government holding corresponding posts in the schools run by the State Government.