Section 10(2)(a) in The Punjab State Agricultural Marketing Board (Class III) Service Rules, 1989

[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(2)(a) in The Punjab State Agricultural Marketing Board (Class III) Service Rules, 1989

(a)If such person is recruited by direct appointment, dispense with his services or revert him to a post on which he held lien prior to his appointment to the Service by direct appointment; and

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State of Punjab - Subsection

Section 10(2)(a) in The Punjab State Agricultural Marketing Board (Class III) Service Rules, 1989