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[Cites 5, Cited by 0]

Delhi High Court - Orders

Siddhartha Jain vs Rajeev Agarwal & Anr on 17 March, 2021

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~O-12
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CS(COMM) 96/2021 & I.A. No. 2901/2021
                                    SIDDHARTHA JAIN                                 ..... Plaintiff
                                                  Through: Mr. Ravi Gupta, Senior Advocate
                                                              with Mr. Ankit Jain, Mr. Abhay
                                                              Singh, Mr. Sachin Jain and Ms.
                                                              Mohina Anand, Advocates.

                                                             versus

                                    RAJEEV AGARWAL & ANR.                                            ..... Defendants
                                                Through: None.

                                    CORAM:
                                    HON'BLE MR. JUSTICE SANJEEV NARULA
                                                 ORDER

% 17.03.2021

1. Mr. Ravi Gupta, learned Senior Counsel for the Plaintiff has cited the judgment of the Supreme Court in Mardia Chemicals Ltd. And Ors. Vs. Union of India (UOI) and Ors.1 and judgments of this Court in Radnik Exports Vs. Standard Chartered Bank2, Satnam Agri Products Ltd. Vs. Union of India3, Sadanand Properties Pvt. Ltd. Vs. Punjab National Bank and Others4 and Ritu Gupta & Anr. Vs. Usha Dhand & Ors.5 to say that the present suit is maintainable.

2. It is 3:35 PM and it is not possible to hear the matter today as I have a 1 Mardia Chemicals Ltd. And Ors. Vs. Union of India (UOI) and Ors, (2004) 4 SCC 311.

2

Radnik Exports Vs. Standard Chartered Bank, 2014 SCC OnLine Del 3404.

3

Satnam Agri Products Ltd. Vs. Union of India, 2014 SCC OnLine Del 7068.

4

Sadanand Properties Pvt. Ltd. V. Punjab National Bank and Others, 2010 SCC OnLine Del 404.

5

Ritu Gupta & Anr. Vs. Usha Dhand & Ors, 2013 SCC OnLine Del 4628.

Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:20.03.2021 17:48

Special Division Bench with the Hon'ble Mr. Justice Rajiv Sahai Endlaw.

3. Re-notify on 19th March, 2021.

SANJEEV NARULA, J MARCH 17, 2021/v Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:20.03.2021 17:48