Delhi High Court - Orders
Siddhartha Jain vs Rajeev Agarwal & Anr on 17 March, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~O-12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 96/2021 & I.A. No. 2901/2021
SIDDHARTHA JAIN ..... Plaintiff
Through: Mr. Ravi Gupta, Senior Advocate
with Mr. Ankit Jain, Mr. Abhay
Singh, Mr. Sachin Jain and Ms.
Mohina Anand, Advocates.
versus
RAJEEV AGARWAL & ANR. ..... Defendants
Through: None.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 17.03.2021
1. Mr. Ravi Gupta, learned Senior Counsel for the Plaintiff has cited the judgment of the Supreme Court in Mardia Chemicals Ltd. And Ors. Vs. Union of India (UOI) and Ors.1 and judgments of this Court in Radnik Exports Vs. Standard Chartered Bank2, Satnam Agri Products Ltd. Vs. Union of India3, Sadanand Properties Pvt. Ltd. Vs. Punjab National Bank and Others4 and Ritu Gupta & Anr. Vs. Usha Dhand & Ors.5 to say that the present suit is maintainable.
2. It is 3:35 PM and it is not possible to hear the matter today as I have a 1 Mardia Chemicals Ltd. And Ors. Vs. Union of India (UOI) and Ors, (2004) 4 SCC 311.
2Radnik Exports Vs. Standard Chartered Bank, 2014 SCC OnLine Del 3404.
3Satnam Agri Products Ltd. Vs. Union of India, 2014 SCC OnLine Del 7068.
4Sadanand Properties Pvt. Ltd. V. Punjab National Bank and Others, 2010 SCC OnLine Del 404.
5Ritu Gupta & Anr. Vs. Usha Dhand & Ors, 2013 SCC OnLine Del 4628.
Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:20.03.2021 17:48Special Division Bench with the Hon'ble Mr. Justice Rajiv Sahai Endlaw.
3. Re-notify on 19th March, 2021.
SANJEEV NARULA, J MARCH 17, 2021/v Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:20.03.2021 17:48