Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Goa - Section

Section 12 in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

12. Periodicity of Public Examination.

- The Board shall conduct or cause to be conducted in the areas of its jurisdiction SSC Examination twice every year, in the month of March and October and HSSC Examination in March provided that it shall be competent for the Board to conduct a special examination at any time in an emergency. The Board shall conduct such other examinations as the Board may, by notification, specify prescribe from time to time.