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State of Rajasthan - Section

Section 24 in Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017

24. Form of application.

- The application shall be made in the form approved by the Commission/Board or the Appointing Authority, as the case may be and obtainable from the office of the Commission/Board or t he Appointing Authority, as the case may be on payment of such fee as the Commission/Board or the Appointing Authority may, from time to time, fix.