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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(1)(s) in Delhi Motor Vehicles Rules, 1993

(s)"Stand" means a place duly appointed as a stand under the provisions of these rules;
(ss)[ "Tourism Department" means the Tourism Department of the Government of National Capital Territory of Delhi;] [Inserted vide notification no. 23 (127)/2007/Tpt/Ops./92 dated 24-03-2009]