Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] Union of India - Subsection Section 32(2) in THE NATIONAL COMMISSION FOR HOMOEOPATHY ACT, 2020 (2)The National Register shall be maintained in such form, including in electronic form and in such manner as may be specified by regulations.
