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[Cites 0, Cited by 0] [Section 73(2)] [Section 73] [Entire Act]

State of Gujarat - Subsection

Section 73(2)(d) in The Gujarat Housing Board Act, 1961

(d)the form of [annual housing programme and budget] [These words were substituted for the words 'annual housing programme, budget and schedule of staff of officers and servants', by Gujarat 1 of 1973, section 48(2).], particulars of housing schemes and other particulars to be contained in the programme under section 27;