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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Haryana - Subsection

Section 8(5) in Haryana Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2018

(5)A team leader shall be appointed from amongst the members of the Social Impact Assessment team to liaison with the Social Impact Assessment Unit throughout the assessment period.