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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2)(e) in The Indian Forest Service (Probationers' Final Examination) Regulations, 2016

(e)Management of animal in distress and their rehabilitation: Introduction to physiology of stress, shock and trauma, safe capture of wild animals - equipments and techniques, basic pharmacology of immobilisation drugs, drug classification, legal aspects, immobilisation of ungulates, carnivores and mega herbivores , management of elephants in musths, transport of wild animals, design of transport cages, rehabilitation and monitoring.