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State of Assam - Section

Section 297 in Gauhati Municipal Corporation Act, 1971

297. Provision of new places for disposal of dead.

- If the existing places of the disposal of dead appear to the Corporation at any time to be in-sufficient it shall provide other fit and convenient places for the disposal of the dead either within or without city:Provided that all such places shall be managed or approved by the Corporation.Disposal of Dead Animals