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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(2)(i) in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

(i)a treasury receipt for the payment of a fee of rupees [one thousand] [Substituted for 'rupees fifty' by G.O. Ms. No. 1682, Home (Cinema-B) Department, dated the 11th November 1991.];