Rajasthan High Court - Jaipur
Ajanta Soya Limited vs Union Of India on 3 September, 2020
Bench: Chief Justice, Prakash Gupta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Civil Writ Petition No. 6778/2020
M/s Kalani Infrastructure Pvt. Ltd.
----Petitioner
Versus
Union Of India
----Respondent
Connected With D.B. Civil Writ Petition No. 7091/2019 Chambal Fertilisers And Chemicals Limited
----Petitioner Versus Union Of India
----Respondent D.B. Civil Writ Petition No. 2254/2020 Ajanta Soya Limited
----Petitioner Versus Union Of India
----Respondent D.B. Civil Writ Petition No. 5633/2020 M/s Jvs Foods Private Limited
----Petitioner Versus Union Of India
----Respondent For Petitioner(s) : Mr. Atul Saxena for Mr. Sanjay Jhanwar Mr. Daksh Pareek for Mr. Sameer Jain For Respondent(s) : Mr. R.D. Rastogi, through V.C. Mr. Kinshuk Jain, through V.C. Mr. Nikhil Simlote for Mr. R.B. Mathur (through V.C.) Mr. Darsh Pareek for Mr. M.S. Singhvi, Advocate General (through VC) HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE PRAKASH GUPTA Order (Downloaded on 10/09/2020 at 09:18:49 PM) (2 of 2) [CW-6778/2020] 03/09/2020 D.B. Civil Writ Petition Nos. 6778/2020, 7091/2019 and 2254/2019 Learned counsel for the petitioner(s) is directed to supply a copy of the writ petition(s) to counsel for the respondents, if the same has not been supplied to them.
List on 07.10.2020.
Interim order, if any, to continue till then.
D.B. Civil Writ Petition No. 5633/2020 Learned counsel for the petitioner(s) seeks time to file reply to the application(s) filed by the respondent(s).
Two weeks' time is granted for the same.
List on 07.10.2020.
Interim order, if any, to continue till then.
(PRAKASH GUPTA),J (INDRAJIT MAHANTY),CJ Mohit57-60 (Downloaded on 10/09/2020 at 09:18:49 PM) Powered by TCPDF (www.tcpdf.org)