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[Cites 0, Cited by 0] [Section 385] [Entire Act]

State of West Bengal - Subsection

Section 385(3) in The Calcutta Municipal Corporation Act, 1980

(3)No person shall destroy, remove, deface or in any way injure or alter any such name or number or sub-number of any street, pubic place or premises, as the case may be, or paint name or number or sub-number different from that put up or painted by order of the Municipal Commissioner.G. Repair of enclosure of dangerous places