Himachal Pradesh High Court
Bbn Passenger Co-Opertive Transport ... vs . State Of H.P. & Ors. on 19 August, 2025
Bench: Vivek Singh Thakur, Sushil Kukreja
BBN Passenger Co-opertive Transport Society vs. State of H.P. & Ors.
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CWP No.5400 of 2024 19.08.2025 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Tarun K. Brakta, Advocate vice Mr. Atharv Sharma, Advocate, for the petitioner.
Mr. Raj Negi, Deputy Advocate General, for the respondents/State.
r to CWP No.5400 of 2024 As prayed by learned Deputy Advocate General, list on 15.10.2025.
(Vivek Singh Thakur) Judge (Sushil Kukreja) Judge 19th August, 2025 (reena) ::: Downloaded on - 20/08/2025 21:24:00 :::CIS