Supreme Court - Daily Orders
Gujtron Electronics Pvt. Ltd. vs Income Tax Officer Ward 2(1)(1) ... on 30 October, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.33 COURT NO.6 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 28131/2017
(Arising out of impugned final judgment and order dated 12-07-2017
in TA No. 482/2017 passed by the High Court of Gujarat at
Ahmedabad)
GUJTRON ELECTRONICS PVT. LTD. Petitioner(s)
VERSUS
INCOME TAX OFFICER & ANR. Respondent(s)
(With IA No.107358/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 30-10-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Mr. Rana Mukherjee, Sr. Adv.
Ms. Amita Singh Kalkal, Adv.
Mr. Mohit D. Ram, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(NIDHI AHUJA) (MALA KUMARI SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
NIDHI AHUJA
Date: 2017.11.03
10:09:54 IST
Reason: