Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 13 in Madhya Pradesh Vishesh Nyayalaya Niyam, 2012 13. Application of Indian Evidence Act, 187. - The provisions of the Indian Evidence Act, 1872 (1 of 1872) shall apply to the proceedings before the Special Court and the authorized officer.
