Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Rajasthan - Subsection Section 29(3) in The Rajasthan Colonisation (Fruit and Vegetable Gardens) Conditions, 1955 (3)ceases, before or after the acquisition of Khatedari rights, to cultivate with Vegetables the lands of a vegetable block or
