Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(a) in The General Insurance Business (Nationalisation) Amendment Act, 2002

(a)in sub- section 1, after clause (e), the following proviso shall be inserted, namely:-