Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 829] [Entire Act] State of Punjab - Subsection Section 829(1) in Punjab Jail Manual, 1996 (1)No prisoner shall conceal, waste or transfer to any other prisoner, any article of food or drink at any time supplied to him, and every prisoner shall consume his food at the times prescribed for the purpose.
