Rajasthan High Court - Jodhpur
Deepa Gamnani @ Deepa Lakhani vs Kamlesh Kumar Lakhani on 20 June, 2019
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Transfer Appl. No. 54/2019
Deepa Gamnani @ Deepa Lakhani W/o Kamlesh Kumar Lakhani,
Aged About 38 Years, D/o Jaikishan Gamnani, B/c Sindhi, R/o
Khichiyo Ka Bass, Sojat City, Tehsil Sojat, District Pali (Raj.) At
Present 1 K 12, Janta Colony, Vaishali Naga, Ajmer , Tehsil And
District Ajmer (Rajasthan)
----Petitioner
Versus
Kamlesh Kumar Lakhani S/o Harish Kumar Lakhani, Aged About
40 Years, B/c Sindhi, R/o Khichiyo Ka Bass, Sojat City, Tehsil
Sojat, District Pali (Raj.)
----Respondent
For Petitioner(s) : Mr. Rajendra Kumar Soni
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
(VACATION JUDGE) Order 20/06/2019 Issue notice to the respondent, returnable within a period of four weeks.
In the meanwhile, further proceedings in Civil Case No. 01/2019 under Section 9 of Hindu Marriage Act pending before the learned District Court, Sojat City, shall remain stayed.
(DR.PUSHPENDRA SINGH BHATI), VJ. 183-Zeeshan/-
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