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[Cites 0, Cited by 4] [Section 17(4)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(4)(c) in The Pre-Conception And Pre-Natal Diagnostic Techniques (Prohibition Of Sex Selection) Act, 1994

(c)to investigate complaints of breach of the provisions of this Act or the rules made thereunder and take immediate action;