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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Mizoram - Subsection

Section 55(6) in Mizoram Cooperative Societies Act, 2006

(6)Where there arise vacancies on the board of directors and where there exists a quorum, the remaining directors may either exercise all powers of the management committee or may fill such vacancies from eligible persons through co-option for the remaining period if the remaining tenure of the management committee exceeds six months.