Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] Union of India - Subsection Section 41(5) in Dock Workers (Safety, Health and Welfare) Scheme, 1961 (5)Where dock workers are working on stacks exceeding 1.5 m (5 ft.) in height, safe means of access to the stack shall be provided.
