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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(3)(b) in The Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Act, 1997

(b)the suitability of the premises and its neighbourhood in which the notified animals or birds are proposed to be kept;