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State of Haryana - Section

Section 52 in The Haryana New Mandi Townships Building Rules, 1967

52. Lobbies, corridors, passages, balconies - [Section 4(2)(f)].

- The minimum width of any lobby, corridor, passage or balcony in a single family or two family residential building shall be at least 59 centimetres (1'-11.228") and shall be of fire resisting materials and shall be carried on supports of fire resisting materials.