Supreme Court - Daily Orders
Jaywant Dilip Pawar vs State Of Maharashtra . on 28 October, 2016
Bench: Madan B. Lokur, Adarsh Kumar Goel
ITEM NO.69 COURT NO.7 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. Nos. 8-9 in Civil Appeal No(s). 2336/2011
JAYWANT DILIP PAWAR Appellant(s)
VERSUS
STATE OF MAHARASHTRA & ORS. Respondent(s)
(For directions and exemption from filing OT and office report)
WITH
I.A. Nos. 3-4 in SLP(C) No. 2210/2010
(For directions and exemption from filing OT and Office Report)
Date : 28/10/2016 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Appellant(s) Mr. Shivaji M. Jadhav,Adv.
Mr. Brij Kishor Sah, Adv.
Ms. Astha Deep, Adv.
Mr. Nipun Katyal, Adv.
Mr. Anshuman Animesh, Adv.
Ms. Sakshi Kaushik, Adv.
Mr. Anil Gole Gaonkar, Adv.
For Respondent(s) Mr. Kunal A. Cheema, Adv.
Mr. Nishant Ramakantrao Katneshwarkar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Applications for directions are dismissed.
(Meenakshi Kohli) (Jaswinder Kaur)
Court Master Court Master
Signature Not Verified
Digitally signed by
MEENAKSHI KOHLI
Date: 2016.10.28
17:04:15 IST
Reason: