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Supreme Court - Daily Orders

Jaywant Dilip Pawar vs State Of Maharashtra . on 28 October, 2016

Bench: Madan B. Lokur, Adarsh Kumar Goel

     ITEM NO.69                               COURT NO.7                  SECTION IX

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     I.A. Nos. 8-9 in Civil Appeal                  No(s).    2336/2011

     JAYWANT DILIP PAWAR                                                   Appellant(s)

                                                     VERSUS

     STATE OF MAHARASHTRA & ORS.                        Respondent(s)
     (For directions and exemption from filing OT and office report)

     WITH
     I.A. Nos. 3-4 in SLP(C) No. 2210/2010
     (For directions and exemption from filing OT and Office Report)

     Date : 28/10/2016                 These matters were called on for hearing today.

     CORAM :                           HON'BLE MR. JUSTICE MADAN B. LOKUR
                                       HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

     For Appellant(s)                  Mr.   Shivaji M. Jadhav,Adv.
                                       Mr.   Brij Kishor Sah, Adv.
                                       Ms.   Astha Deep, Adv.
                                       Mr.   Nipun Katyal, Adv.
                                       Mr.   Anshuman Animesh, Adv.
                                       Ms.   Sakshi Kaushik, Adv.
                                       Mr.   Anil Gole Gaonkar, Adv.

     For Respondent(s)                 Mr. Kunal A. Cheema, Adv.
                                       Mr. Nishant Ramakantrao Katneshwarkar,Adv.

                            UPON hearing the counsel the Court made the following

                                                  O R D E R

Applications for directions are dismissed.




     (Meenakshi Kohli)                                                    (Jaswinder Kaur)
       Court Master                                                         Court Master




Signature Not Verified

Digitally signed by
MEENAKSHI KOHLI
Date: 2016.10.28
17:04:15 IST
Reason: