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State of Bihar - Section

Section 13 in Bihar Sports (Registration, Recognition and Regulation of Associations) Act, 2013

13. Minimum requirement of constituting a Sports Association.

(1)A State Level Sports Association shall be constituted by a minimum of six district level Sports Association.
(2)A District Level Sports Association shall be constituted by a minimum of three primary Sports Bodies.
(3)A Primary Sports Body shall be constituted by a minimum of seven individuals.