Section 37(2)(g) in The Orissa Minerals (Prevention Of Theft, Smuggling And Other Unlawful Activities) Act, 1988

[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

(g)maintenance of records on stock of minerals and furnishing of reports and information by the licensee to the competent authority; and

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