Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(ze) in The Medical Devices Rules, 2017 (ze)"medical devices testing laboratory" means any institute, organization registered under sub-rule (3) of rule 83 for carrying out testing or evaluation of any medical device on behalf of a licencee for manufacture for sale;
