Section 2(2)(iii) in Chartered Accountants Act, 1949

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Union of India - Subsection

Section 2(2)(iii) in Chartered Accountants Act, 1949

(iii)renders professional services or assistance in or about matters of principle or detail relating to accounting procedure or the recording, presentation or certification of financial facts or data; or

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Union of India - Subsection

Section 2(2)(iii) in Chartered Accountants Act, 1949