Calcutta High Court
Superfast Parcel Service Pvt. Ltd. & Anr vs Union Of India & Ors on 5 May, 2015
Author: Debangsu Basak
Bench: Debangsu Basak
WP No. 269 of 2011
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
SUPERFAST PARCEL SERVICE PVT. LTD. & ANR.
Versus
UNION OF INDIA & ORS.
Appearance
Mr. Priyankar Saha, Adv.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : May 5, 2015.
The Court : The writ petitioners do not seek to press the present writ petition.
WP No. 269 of 2011 is dismissed as not pressed. No order as to costs.
(DEBANGSU BASAK, J.) sg.