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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(1) in The M.P. Ayurvigyan Parishad Adhiniyam, 1987

(1)The Registrar shall prepare and maintain a state medical register of medical practitioners for the State, in accordance with the provisions of this Act.