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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Himachal Pradesh - Subsection

Section 6(3) in Himachal Pradesh Kutlehar Forest (Acquisition of Management) Act, 1992

(3)Where the gross amount payable to the grantee is equal to or less than the total amount to be deducted under section 7 no payment shall be made to such person by the Government.