Supreme Court - Daily Orders
Amit Sibal vs Arvind Kejriwal . on 16 November, 2016
Bench: A.K. Sikri, R. Banumathi
ITEM NO.5 COURT NO.9 SECTION IIC
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No. 1306/2014
(Arising out of impugned final judgment and order dated 16/01/2014
in CRLMC No. 5245/2013 passed by the High Court of Delhi at New
Delhi)
AMIT SIBAL Petitioner(s)
VERSUS
ARVIND KEJRIWAL & ORS. Respondent(s)
(With appln(s) for amending the SLP pursuant to receipt of the
certified copy of the order and judgment dated 16.01.2014 passed by
High Court, bringing on record additional documents, directions,
permission to file additional documents, stay and office report)
(For final disposal)
Date : 16/11/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Dr. A. M. Singhvi, Sr. Adv.
Mr. Sidharth Luthra, Sr. Adv.
Mr. R. N. Karanjawala, Adv.
Ms. Ruby Singh Ahuja, Adv.
Ms. Suman Yadav, Adv.
Mr. Karan Dev Chopra, Adv.
Ms. Manik Karanjawala, Adv.
M/s. Karanjawala & Co.
For Respondent(s) Mr. Sanjay R. Hegde, Sr. Adv.
Mr. Rishikesh Kumar, Adv.
Ms. Archana Kumari, Adv.
Mr. Jamnesh Kumar, Adv.
Mr. Tushar, Adv.
Mr. Himanshu Shekhar, Adv.
Mr. Jayant Bhushan, Sr. Adv.
Ms. Kamini Jaiswal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified List the petition tomorrow, 17th November, 2016.
Digitally signed by NIDHI AHUJA Date: 2016.11.17 10:16:13 IST Reason: (Nidhi Ahuja) (Mala Kumari Sharma) Court Master Court Master