Supreme Court - Daily Orders
Anurag Vijay Kumar Goel vs Chhavi Anurag Goel Nee Chhavi Agarwal on 11 January, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.43 COURT NO.6 SECTION XVI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Criminal) No. 500/2017
ANURAG VIJAY KUMAR GOEL & ORS. Petitioner(s)
VERSUS
CHHAVI ANURAG GOEL NEE CHHAVI AGARWAL Respondent(s)
(With IA No.142134/2017-EX-PARTE STAY)
Date : 11-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Mr. Prashant Mendiratta, Adv.
Mr. Rohit Kumar Singh, AOR
Mr. Harshvardhan Pandey, Adv.
Mr. Raj K., Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We are informed that even the respondent-wife has filed a transfer petition being T.P. (C)No. 1216 of 2017 seeking transfer of case which is filed by the petitioner herein. In that petition, notice has also been issued. Accordingly, list the present petition along with T.P. (C) No. 1216 of 2017.
The petitioner is given liberty to seek early listing of that matter.
(NIDHI AHUJA) (MALA KUMARI SHARMA)
Signature Not Verified
COURT MASTER COURT MASTER
Digitally signed by
ASHWANI KUMAR
Date: 2018.01.13
11:07:03 IST
Reason: