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Supreme Court - Daily Orders

Anurag Vijay Kumar Goel vs Chhavi Anurag Goel Nee Chhavi Agarwal on 11 January, 2018

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.43                            COURT NO.6                 SECTION XVI -A

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

     Transfer Petition(s)(Criminal) No. 500/2017

     ANURAG VIJAY KUMAR GOEL & ORS.                                   Petitioner(s)

                                                  VERSUS

     CHHAVI ANURAG GOEL NEE CHHAVI AGARWAL                            Respondent(s)

     (With IA No.142134/2017-EX-PARTE STAY)

     Date : 11-01-2018 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE A.K. SIKRI
                          HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Petitioner(s)
                                    Mr.   Prashant Mendiratta, Adv.
                                    Mr.   Rohit Kumar Singh, AOR
                                    Mr.   Harshvardhan Pandey, Adv.
                                    Mr.   Raj K., Adv.

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

We are informed that even the respondent-wife has filed a transfer petition being T.P. (C)No. 1216 of 2017 seeking transfer of case which is filed by the petitioner herein. In that petition, notice has also been issued. Accordingly, list the present petition along with T.P. (C) No. 1216 of 2017.

The petitioner is given liberty to seek early listing of that matter.




                          (NIDHI AHUJA)                    (MALA KUMARI SHARMA)
Signature Not Verified
                          COURT MASTER                         COURT MASTER
Digitally signed by
ASHWANI KUMAR
Date: 2018.01.13
11:07:03 IST
Reason: