Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(b) in The Indian Evidence Act, 1872

(b)A prosecutes B for adultery with C, A's wife.